Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Manjeet Kaur And Anr vs State Of Punjab on 16 July, 2024

Neutral Citation No:=2024:PHHC:088218

08

SSOP OP &
Pa

DHARYANS

GARB

CRAM MAN 283024
Nate of decistan: 16.7 2084

Manjeet Kaur and another ooo PRTG REES

YEPRNS

te af Pariah wow Respondent

H BHARDWAI Arora, UhAGCs, Ps :

CESS PRSTTS Ss owerg directed fo doin iy sys Speer awaabrews dbs eye famed : 'ie aubimitied that is on . Zayagg: Mewsayx LS" Raweia £ uctions tron WED Manis