Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Tamilnadu - Subsection Section 31(3) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999 (3)The warrant under sub-rule (1) shall be in Form-1 and for each such warrant, a fee of one rupee shall be levied.
