Section 27 in The Karnataka State Universities Act, 2000
27. Authorities of the University.
- The following shall be the Authorities of the University, namely:-(a)The Syndicate;(b)The Academic Council;(c)The Finance Committee;(d)The Board of Studies;(e)The Faculties;(f)The Planning Monitoring and Evaluation Board;(g)Such other bodies as may by Statutes be declared to be the authorities of the University.
