Bombay High Court
Baliram Sambhaji Katkade Through Lrs ... vs The State Of Maharashtra And Another on 13 March, 2019
Author: Nitin W. Sambre
Bench: Prasanna B. Varale, Nitin W. Sambre
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 1203 OF 2019
Shri Baliram Sambhaji Katkade
& another Petitioners
Versus
State of Maharashtra
& others Respondents
Ms. R.P. Gour, AGP for respondents.
WITH
WRIT PETITION NO. 1209 OF 2019
Shri Angad Salba Dahiphale
& others Petitioners
Versus
State of Maharashtra
& others Respondents
Mrs. V.N. Patil Jadhav, AGP for respondents.
CORAM : PRASANNA B. VARALE AND
NITIN W. SAMBRE, JJ.
DATE : 13th March, 2019. P.C. :
It seems that the petitioners are not interested in prosecuting the petitions.
2. Post the petitions on 24th April, 2019, as a last chance.
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