Rajasthan High Court - Jaipur
M/S Parle Products Pvt Ltd vs State Of Raj And Ors on 24 September, 2018
Bench: Chief Justice, G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 916/2013
M/s Parle Products Pvt Ltd
----Appellant
Versus
State Of Raj And Ors
----Respondent
For Appellant(s) : Mr. Snuil Nath, Adv. For Respondent(s) : Mr. Sultan Singh Kuri on behalf of Ms. Manju Joshi, Addl. G.C. HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 24/09/2018 D.B.Civil Misc. Application No.31/2018:
The application is allowed as prayed for. Additional affidavit alongwith documents filed with the application are taken on record.
D.B.Civil Special Appeal(W) No.916/2013:
At request of learned Counsel for the respondents list on 23.10.2018.
(G R MOOLCHANDANI),J (PRADEEP NANDRAJOG),CJ N.Gandhi/T.N.-34 Powered by TCPDF (www.tcpdf.org)