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Bombay High Court

Dr. Sunil Shankar Patil And Ors vs Mr. Suhel Shaukat Shaikh And Ors on 15 November, 2021

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                      24-ASFA340-2020.DOC




                      Arun



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION
                                      FIRST APPEAL NO. 340 OF 2020


                      Sunil Shankar Patil & Ors                                ...Appellants
                            Versus
                      Suhel Shaukat Shaikh & Ors                              ...Respondents


                      Mr Mahindra B Deshmukh, for the Appellant.


                                            CORAM: G.S. Patel &
                                                   Madhav J. Jamdar, JJ.

DATED: 15th November 2021 PC:-

1. Issue notice through Court. In addition, private service is permitted especially on the 3rd Respondent insurer, including at its registered office.

2. The Petitioner will file a private paper book.

3. We propose to dispose of the matter finally at the stage of admission.

ARUN RAMCHNDRA SANKPAL

4. List the matter on 9th December 2021.

15th November 2021 24-ASFA340-2020.DOC

5. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J.) (G. S. Patel, J) Page 2 of 2 15th November 2021