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[Cites 0, Cited by 1] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(c) in The Orissa Forest Act, 1972

(c)contrary to any prohibition under Section 34 breaks up or clears for cultivation or any other purpose any land in any protected forest or cultivates or attempts to cultivate any such land in any manner;