Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] UT Chandigarh - Subsection Section 8(10) in Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979 (10)The order of the School Tribunal made in any appeal preferred under Section 4 shall be final.
