Himachal Pradesh High Court
State Of H.P. vs . Hppwd Electrical Class Iii Employees ... on 15 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. HPPWD Electrical Class III Employees Association .
LPA No. 21/2015 a/w LPA Nos. 22, 23/2015 15.10.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for appellants-State.
Mr. Deepak Kaushal, Advocate, for respondent in LPA No. 21/2015.
Mr. Surinder Sharma, Advocate, for respondent(s) in LPA No. 22, 23/2015.
Learned Additional Advocate General prays for and is granted an adjournment on the ground that his file is misplaced.
List on 3.11.2022.
::: Downloaded on - 15/10/2022 20:04:45 :::CIS