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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(3) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012

(3)The non official members nominated by the State Government of this section shall be entitled to such honorarium, travelling allowance and daily allowance as may be prescribed.