Himachal Pradesh High Court
Virender Singh & Anr. vs . Sarishta Devi & Anr. on 14 September, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Virender Singh & Anr. vs. Sarishta Devi & Anr.
.
FAO No. 177 of 2022.
14.09.2022 Present: Mr. R.K. Gutam, Senior Advocate with Mr. Rajinder K. Sharma, Advocate, for the appellants.
FAO No. 177 of 2022.
Issue notice to the respondents, returnable on 2nd November, 2022. Steps be taken within a week.
CMP No. 12465 of 2022.
Notice in the aforesaid terms. In the meantime, the execution and operation of the judgment and decree dated 29.11.20211 passed by learned Civil Judge, Jawali, District Kangra, H.P., in Succession Act Petition No. 03/2011 shall remain stayed.
(Satyen Vaidya) Judge.
14th September, 2022.
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