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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

(2)Subject to the provisions of sub-section (1) any order passed by the competent authority granting or refusing to grant a certificate under section 6 and any order passed by the Government under sub-section (1) shall be final and shall not be called in question in any court.