Bombay High Court
Shri Shahu Appasaheb Kachare And Ors vs Tahsildar Barshi Solapur And Ors on 24 August, 2021
Author: Milind N. Jadhav
Bench: S.J. Kathawalla, Milind N. Jadhav
NITIN
DINKAR
JAGTAP 16 wp 2194 of 2021.doc
Digitally signed by
NITIN DINKAR
JAGTAP
Date: 2021.08.24
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
17:55:09 +0530 CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.2194 OF 2021
Shahu Appasaheb Kachare & Ors. ... Petitioners
Versus
Tahsildar, Barshi, and Ors. ... Respondents
WITH
INTERIM APPLICATION NO.1406 OF 2021
WITH
WRIT PETITION NO.3631 OF 2021
Prakash Hanumant Badgude ... Petitioner
versus
State of Maharashtra ... Respondent
Mr. A.B.Tajane, for Petitioners in WP 2194 of 2021
Mr. P.S.Dani, Senior Advocate with Mr. Vishwas Deokar, Mr. B.N.Jadhav, for
Intervenors in WP 2194 of 2021.
and for Petitioner in WP 3631 of 2021.
Mrs. M.P.Thakur, AGP, for State.
Ms. Sarika Shetye i/by S.B.Shetye, for Respondent No.4.
CORAM: S.J. KATHAWALLA &
MILIND N. JADHAV, JJ.
DATE : 24th AUGUST, 2021
P.C. :
1. The learned Advocate for the Petitioner in Writ Petition No.2194 of 2021 seeks discharge in the matter. He is accordingly discharged from representing the Petitioners in the above Writ Petition. The Petitioners are directed to appoint new Advocate if any within a period of one week from today. Stand over to 31 st August, 2021.
( MILIND N. JADHAV, J.) ( S.J.KATHAWALLA, J. ) SSP 1/1