Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act] State of Maharashtra - Subsection Section 35(1)(a) in The Maharashtra Animal and Fishery Sciences University Act, 1998 (a)laying down the procedure to be observed at their meetings including the quorum required and the conduct of their business: