Punjab-Haryana High Court
Ujagar Singh And Others vs Municipal Corporation on 19 January, 2011
Author: Hemant Gupta
Bench: Hemant Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
CWP No. 16409 of 1999
Date of decision:- 19.01.2011
Ujagar Singh and others ....Petitioners
Vs.
Municipal Corporation, Ludhiana ....Respondent
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
******
Present:- Ms. Tanisha Peshawaria, Advocate, for the petitioners.
Mr. A.R. Takkar, & Ms. Meghna, Advocates, for the respondents.
**** For order, see Civil Writ Petition No. 15140 of 1999.
(HEMANT GUPTA) 19.01.2011 JUDGE aj