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Punjab-Haryana High Court

Ujagar Singh And Others vs Municipal Corporation on 19 January, 2011

Author: Hemant Gupta

Bench: Hemant Gupta

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                AT CHANDIGARH.

                          CWP No. 16409 of 1999
                          Date of decision:- 19.01.2011


Ujagar Singh and others                      ....Petitioners

                 Vs.

Municipal Corporation, Ludhiana              ....Respondent


CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
             ******

Present:- Ms. Tanisha Peshawaria, Advocate, for the petitioners.

Mr. A.R. Takkar, & Ms. Meghna, Advocates, for the respondents.

**** For order, see Civil Writ Petition No. 15140 of 1999.

(HEMANT GUPTA) 19.01.2011 JUDGE aj