Section 7 in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002
7. Prohibition of storage, sale and distribution of cigarettes, etc.
- No person shall himself or by any person on his behalf, store, sell or distribute cigarettes, beedies, cigar, supari with tobacco, Zarda, snuff, or any other smoking or chewing substance or substances containing tobacco within an area of one hundred metres around any college, school or other educational institutions.
