Madhya Pradesh High Court
Lale Singh Gond vs The State Of Madhya Pradesh on 1 May, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-374-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 374 of 2025 (LALE SINGH GOND Vs THE STATE OF MADHYA PRADESH ) Dated : 01-05-2025 Parties through their counsel.
Heard on question of admission. The appeal is admitted for final hearing. Shri A.N.Gupta, learned Government Advocate for the State prays for time to file objection.
List after four weeks as prayed.
(VIVEK AGARWAL) (DEVNARAYAN MISHRA)
JUDGE JUDGE
amit
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 02-05-
2025 17:32:26