Section 17 in Gauhati University Travelling Allowance Rules, 1966
17.
A College Inspector appointed from outside the State of Assam and Nagaland, Manipur, Tripura or N.F.E.A. may draw mileage allowance admissible to a senior grade employee ; but persons from the aforesaid States and territories shall be entitled to mileage and daily allowance at the rates admissible to the employee of the University according to their basic pay in the posts held by them.
