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[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Odisha - Subsection

Section 78(7)(a) in The Orissa Municipal Corporation Act, 2003

(a)"Returning Officer" means a Returning Officer appointed as such by the Election Commission for every ward and includes an Assistant Returning Officer appointed to assist the Returning Officer; and