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Union of India - Section

Section 12 in Drugs (Prices Control) Order, 2013

12. Price of formulations (branded or generic version) listed in the National List of Essential Medicines, launched by a manufacturer.

(1)A manufacturer, launching a scheduled formulation, shall be free to fix the price of the scheduled formulation equal Price list; to or below the ceiling price fixed for that schedule formulation by the Government.
(2)Where an existing brand is re-launched by another manufacturer the provisions of paragraph 13 shall be applicable.