Bombay High Court
Municipal Corporation Of Gr, Mumbai vs Thomas Mathew And Anr on 11 June, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.969 OF 2017
WITH
CIVIL APPLICATION NO.2135 OF 2009
Office Notes, Office Memoranda of Coram,
appearance, Court's orders or directions Court's or Judge's orders
and Registrar's orders
None Present.
CORAM : V.R. KACHARE
REGISTRAR (JUDL - II)
Date : 11th June, 2019
This matter has placed by office for
speaking to the minutes of order dated
15/04/2019.
In this order, in Line No.3, the sentence "which Appeal shall stand dismissed", should be read as "which Civil Application shall stand dismissed."
Accordingly, order dated 15/04/2019, stands corrected.
sd/-
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