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State of Karnataka - Section

Section 18 in Rajiv Gandhi University of Health Sciences Act, 1994

18. [ Other Officers. [Substituted by Act 01 of 2014 w.e.f. 01.01.2014]

- The manner of appointment and the conditions of service of Other Officers of the University referred to in clause(viii)of Section 9 shall be such as may be prescribed by statute or by deputation of officers of the State Government or officers of Government Autonomous Medical Institutes for a period not exceeding three years. Provided that no such officers for any administrative posts in the University shall be taken on deputation from any aided or unaided private colleges or educational institutions. The powers and duties and the conditions of service of such officers shall be such as may be prescribed by the Statutes]