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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(f) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(f)having directly or indirectly, by himself or by any partner any share or interest in any subsisting contract made with, or any work being done for the Board; or