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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2)(b) in The M.P. Public Health Act, 1949

(b)purchase or take on lease any water works, or any water, or any right to store or to take or convey water either within or without the limits of its local area;