Section 32(3) in Rajasthan Sanskrit University Act, 1998
(3)The whole or any part of the money, deposited in the Pratisthan Nidhi of the University, may be spent in such manner and for such purposes, as may be prescribed, or invested in such securities as are specified in Section 20 of the Indian Trusts Act, 1882 (Central Act 2 of 1882).
