Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(2)(c) in Tamil Nadu Chit Funds Act, 1961

(c)who fails to comply with the requirements of the chit agreement regarding the date, time and place at which the chit is to be drawn;