Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Simpark Infrastructure Pvt Ltd vs Dlf Limited & Anr on 28 November, 2023

                             $~18
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CS(OS) 1374/2009
                                       SIMPARK INFRASTRUCTURE PVT LTD                                                                   ..... Plaintiff
                                                                Through:                 Mr. S.D. Singh, Mr. K. Prasad, Mr. Siddhar

                                                                            versus

                                       DLF LIMITED & ANR.                                                                               ..... Defendant
                                                                Through:                 Mr. Sanjiv Bahl, Mr. Kishan Rawat, Mr.
                                                                                         Ishan Narain, Mr. Rajan Narain, Adv.

                                 (Evidence recorded from 2.25 PM to 3.40 PM) - 4 pages
                             CORAM:
                             JOINT REGISTRAR (JUDICIAL) MS. TYAGITA SINGH, (DHJS)
                                                   ORDER

% 28.11.2023 Matter is taken up through physical hearing as well as video conferencing.

Perusal of previous cross-examination dated 19.09.2023 reflects that the cross-examination was partly recorded on 19.09.2023 but inadvertently on the last page of cross-examination of PW-1, the date was wrongly mentioned by the Steno as 18.09.2023. The date may be read as 19.09.2023 as the cross-examination was actually recorded on 19.09.2023.

PW-1 Sh. Raghav Das Mundhra has been recalled for cross-examination, further partly cross-examined but his remaining cross-examination is deferred due to paucity of time as witnesses in other case are waiting.

At request, be fixed for further cross-examination of PW-1 on 08.02.2024 and 09.02.2024 at 2:00 PM.

TYAGITA SINGH, (DHJS), JOINT REGISTRAR (JUDICIAL) NOVEMBER 28, 2023/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 01:23:01