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State of Madhya Pradesh - Section

Section 26 in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

26. Accounts.

- The Collector shall maintain in such form and in accordance with such rules, as may be prescribed an account of all receipts and payments by the Collector in respect of the land, and the owner of the land or any other person having an interest therein, may, on payment of a fee of 50 paise inspect the account.