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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(b) in Faridabad Complex (Regulation and Development) Act, 1971

(b)"advertisement" means any word, letter, model, sign, placard, board, notice, device or representation in any manner whatsoever wholly or in part, intended for the purpose of advertisement, announcement or direction, and includes any structure used or adapted for the display of advertisements;