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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(2)(d) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(d)the facilities of access to be permitted to the public or to any portionof the public and to persons deputed by the owner or the 1[Director,Archaeology] to inspect or maintain the monument ;