Section 7(2)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

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State of Jammu-Kashmir - Subsection

Section 7(2)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)Six sets of maps of the proposed area of transmission or distribution. Such maps shall be on a scale of

(i)not less than 10 cm to a km or

(ii)such other scale as may be approved by the Commission in the circumstances of the case.