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State of Jammu-Kashmir - Section

Section 13 in Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968

13. Power to enter and inspect.

- The competent authority, or any officer, empowered in "this behalf by such authority by general or special order, may enter and inspect any property for the purposes of determining whether, and if so, in what manner an order under this Act should be made in relation to such property or with a view to securing compliance with an order made under this Act.