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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(1)No person, organisation, Genetic Counselling Centre, Genetic Laboratory or Genetic Clinic shall issue or cause to be issued any advertisement in any manner regarding facilities of pre- natal determination of sex available at such Centre, Laboratory, Clinic or any other place.