Madras High Court
M. Ramadoss vs Mr. Shambu Kallolikar on 6 June, 2019
Author: M. Govindaraj
Bench: M.Govindaraj
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 06.06.2019
CORAM
THE HONOURABLE MR.JUSTICE M.GOVINDARAJ
CONTEMPT PETITION NO.654 OF 2019
1. M. Ramadoss
2. C.Beeman .. Petitioners
-vs-
1. Mr. Shambu Kallolikar, I.A.S.,
Secretary,
Government of Tamilnadu,
Environment and Forest Department,
Fort St. George, Chennai 600 009.
2. Dr.H.Malleshappa, I.F.S.,
Principal Chief Conservator of Forest,
having office at Panagal Building,
Saidapet, Chennai 600 015.
.. Respondents
Prayer: Contempt Petition filed under Section 11 of the Contempt of
Courts Act praying to punish the respondents for their act of willful
disobedience of the order of this Court dated 17.05.2017 in
W.P.No.12878 of 2017.
For Petitioner : Mr. S. Mani
For Respondent : Mrs. Vandana
Govt. Advocate
ORDER
When the matter is taken up for hearing, learned Additional Government Pleader appearing for the respondents produced before http://www.judis.nic.in 2 M. GOVINDARAJ, J.
msr this Court G.O.(Ms) No.40, Environment and Forests (FR.2-II) Department dated 26.4.2019 and submitted that the order passed by this Court dated 17.05.2017 has been complied with.
2. Recording the compliance, this contempt petition is closed.
06.06.2019 msr Index:Yes/No Internet:Yes/No CONTEMPT PETITION NO.654 OF 2019 http://www.judis.nic.in