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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(3) in Majuli University of Culture Act, 2017

(3)No act or proceeding of any Authority Committee or body of the University shall be invalid merely by reason of existence of a vacancy, or vacancies among its members.Chapter- V Promotion of Literary, Visual and Performing Arts