Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(d) in The Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990 (d)he shall give due regard to the provisions of Sub-section (5) of Section 16 of the Act.
