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State of Andhra Pradesh - Section

Section 1 in THE TELANGANA ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS ACT, 1960

1. Short title, extent and commencement.

(1)This Act may be called the [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016] Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960.
(2)It extends to the whole of the State of [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016] Telangana.
(3)It shall come into force on such [Came into force on 15th September, 1960] date as the State Government may, by notification in the [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016] Telangana Gazette, appoint.