Madhya Pradesh High Court
Aram Singh Rawat vs The State Of Madhya Pradesh on 16 June, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 W.P.No.8420/2021 (Aram Singh Rawat Vs. State of M.P.and others) Indore : Dated 16.6.2021 None for the petitioner.
Heard through video conferencing.
Adjourned.
List after two weeks.
(Rohit Arya) Judge Patil Digitally signed by SHAILESH PATIL Date: 2021.06.17 10:15:23 +05'30'