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Madhya Pradesh High Court

Aram Singh Rawat vs The State Of Madhya Pradesh on 16 June, 2021

Author: Rohit Arya

Bench: Rohit Arya

1 W.P.No.8420/2021 (Aram Singh Rawat Vs. State of M.P.and others) Indore : Dated 16.6.2021 None for the petitioner.

Heard through video conferencing.

Adjourned.

List after two weeks.

(Rohit Arya) Judge Patil Digitally signed by SHAILESH PATIL Date: 2021.06.17 10:15:23 +05'30'