Section 2(2)(b) in The Maharashtra Co-Operative Societies Act, 1960

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State of Maharashtra - Subsection

Section 2(2)(b) in The Maharashtra Co-Operative Societies Act, 1960

(b)the main object of which is to promote the principal objects of the societies affiliated to it as members and to provide for the facilities and services to them, and

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State of Maharashtra - Subsection

Section 2(2)(b) in The Maharashtra Co-Operative Societies Act, 1960