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Punjab-Haryana High Court

Sonu vs State Of Punjab on 13 January, 2016

                       IN THE HIGH COURT OF PUNJAB AND HARYANA
                                     AT CHANDIGARH


                                           CRA-S-1546-SB of 2004
                                           DATE OF DECISION :- January 13, 2016



            Sonu                                                      ...Appellant

                                           Versus

            State of Punjab                                           ...Respondent



            CORAM: HON'BLE MR.JUSTICE M.JEYAPAUL


            Present:- Mr. J.S. Jaidka, Advocate for the appellant.

                                Mr. Premjit Singh Hundal, Assistant Advocate General,
                                Punjab.
                                                 ***
            M.JEYAPAUL, J.

For orders see CRA-S-267-SB of 2004 titled 'Lakhbir Singh @ Lakhi vs. State of Punjab and others' decided on 13.01.2016.

(M. JEYAPAUL) JUDGE January 13, 2016 p.singh PARVINDER SINGH 2016.02.01 13:53 I attest to the accuracy and authenticity of this document Chandigarh