Punjab-Haryana High Court
Sonu vs State Of Punjab on 13 January, 2016
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRA-S-1546-SB of 2004
DATE OF DECISION :- January 13, 2016
Sonu ...Appellant
Versus
State of Punjab ...Respondent
CORAM: HON'BLE MR.JUSTICE M.JEYAPAUL
Present:- Mr. J.S. Jaidka, Advocate for the appellant.
Mr. Premjit Singh Hundal, Assistant Advocate General,
Punjab.
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M.JEYAPAUL, J.
For orders see CRA-S-267-SB of 2004 titled 'Lakhbir Singh @ Lakhi vs. State of Punjab and others' decided on 13.01.2016.
(M. JEYAPAUL) JUDGE January 13, 2016 p.singh PARVINDER SINGH 2016.02.01 13:53 I attest to the accuracy and authenticity of this document Chandigarh