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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(d) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(d)where shortcomings are found, immediate action must be taken as per these rules. The report of the concurrent social audit as well as the report regarding the action taken must be placed before the next Gram Sabha.