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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(4) in Goa Prisons Rules, 2006

(4)Separation of confessing under-trials.- Confessing under-trial prisoners shall, as far as practicable, be separated from other under-trial prisoners. Where a cell is used for segregating a confessing under-trial prisoner, he should be allowed the free use of the yard in front of the cell.Explanation. - A confessing under-trial prisoner is one who is certified as such by a Magistrate.