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Supreme Court - Daily Orders

Prabhu Narayan Tiwari vs State Of U.P. . on 7 August, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

                ITEM NO.45                      COURT NO.1               SECTION XI

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)         No. 21324/2015

                (Arising out of impugned final judgment and order dated
                21/04/2015 in PIL No. 15249/2015 passed by the High Court Of
                Judicature at Allahabad)

                PRABHU NARAYAN TIWARI                                    Petitioner(s)

                                                       VERSUS

                STATE OF U.P. & ORS.                                     Respondent(s)

                (With appln. (s) for exemption from filing O.T. and interim
                relief)

                Date :07/08/2015 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE ARUN MISHRA
                              HON'BLE MR. JUSTICE AMITAVA ROY

                For Petitioner(s)           Mr. Praveen Swarup,Adv.


                For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.08.07 17:12:11 IST Reason: