Supreme Court - Daily Orders
Prabhu Narayan Tiwari vs State Of U.P. . on 7 August, 2015
Bench: Chief Justice, Arun Mishra, Amitava Roy
ITEM NO.45 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 21324/2015
(Arising out of impugned final judgment and order dated
21/04/2015 in PIL No. 15249/2015 passed by the High Court Of
Judicature at Allahabad)
PRABHU NARAYAN TIWARI Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim
relief)
Date :07/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Praveen Swarup,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.08.07 17:12:11 IST Reason: