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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(1) in The Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979

(1)With a view to giving effect to the provisions of the Act and securing efficient discharge of its functions and in particular for the purpose of securing that the said functions are discharged with regard to the requirement of particular local area, the Board may, from time to time, appoint one or more Committees from among the Directors of the Board.