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State of Rajasthan - Section

Section 128 in The Rajasthan Distilleries Rules, 1977

128. Registers of bonds form R.D. 17.

- A register of bonds will be maintained in Form R.D. 17 and every issue in bond will, on the day it is made, be entered in this register. On the receipt of intimation that t he consignment has duly arrived, column 6 of the register will be filled in, and the bond, so far as that consignment is concerned, will be discharged.As soon as the entries relating to a consignment are complete, the officer-in-charge will draw a red line through them. He will thus be able to see at a glance the quantity of spirit that is in transit, and to restrict issues to the amount covered by the bond.