Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] State of Andhra Pradesh - Subsection Section 18(6) in Andhra Pradesh Universities Act, 1991 (6)The quorum for a meeting of the Executive Council shall be one-third of the total number of members or four persons, whichever is higher.
