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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(4)(b) in The Coal Mines Regulations, 2017

(b)there shall be provided for each bucket or other means of conveyance, a sufficient number of guides which shall be kept extended to within 22.5 metres of the shaft bottom at all times when sinking is in progress: