Himachal Pradesh High Court
Dr. Vishal Dogra vs . Cskhp Krishi Vishvavidalya Palampur on 13 April, 2022
Bench: Sabina, Satyen Vaidya
Dr. Vishal Dogra Vs. CSKHP Krishi Vishvavidalya Palampur .
CWP No.2293 of 2022 13.4.2022 Present: Mr. Jeevan Kumar, Advocate, for the petitioner.
Ms. Suchitra Sen, Advocate, vice Ms. Aruna Chauhan, Advocate, for the respondent.
Learned counsel for the petitioner requests for an adjournment.
As requested, list again on 18th April, 2022.
(Sabina) Judge (Satyen Vaidya) 13 April, 2022 th Judge (mamta) ::: Downloaded on - 13/04/2022 20:15:34 :::CIS