Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18(1)] [Section 18] [Entire Act] Greater Bengaluru City Corporation - Section 18(1)(b) in Bangalore Development Authority Act, 1976 (b)complete plans and estimates of the cost of executing the scheme;