Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 11 February, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~78 to 80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through: Mr.Samar Bansal, Mr.Zeeshan
Diwan, Mr.Shrutanjaya Bharadwaj,
Mr. Kaustubh Chaturvedi, Mr. Vedant
Kapur, Mr Omkar Hemanth and Mr.
Yash Tayal, Advs.
versus
APEX COUNCIL OF DDCA .....Respondent
Through: Mr.Rajeev Nayyar, Mr.Sandeep Sethi,
Mr.Manik Dogra, Sr.Advs with
Mr.T.Singhdev and Mr.Saurabh
Chadha, Advs.
79
+ LPA 824/2023, CM APPLs. 65124/2023, 65125/2023 & 65126/2023
SIDDHARTH SAHIB SINGH .....Appellant
Through: Mr.Samar Bansal, Mr.Zeeshan
Diwan, Mr.Shrutanjaya Bharadwaj,
Mr. Kaustubh Chaturvedi, Mr. Vedant
Kapur, Mr Omkar Hemanth and Mr.
Yash Tayal, Advs.
versus
APEX COUNCIL OF DDCA & ANR. .....Respondents
Through: Mr.Rajeev Nayyar, Mr.Sandeep Sethi,
Mr.Manik Dogra, Sr.Advs with
Mr.T.Singhdev and Mr.Saurabh
Chadha, Advs.
80
+ LPA 90/2024 & CM APPL. 6189/2024
H. R. SHARMA .....Appellant
Through: Ms.Prema Mahajan and Ms Ishanee
Kapoor, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/02/2025 at 01:34:59
versus
DELHI AND DISTRICT CRICKET ASSOCIATION & ORS.
.....Respondents
Through: Mr.Rajeev Nayyar, Mr.Sandeep Sethi,
Mr.Manik Dogra, Sr.Advs with
Mr.T.Singhdev and Mr.Saurabh
Chadha, Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 11.02.2025
List on 22.05.2025.
DEVENDRA KUMAR UPADHYAYA, CJ
TUSHAR RAO GEDELA, J
FEBRUARY 11, 2025/MJ
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/02/2025 at 01:34:59